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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Kerala - Subsection

Section 29(5) in Kerala Cooperative Societies Act, 1969

(5)A notice of the general meeting stating the place, date and hour of the meeting together with the agenda shall be given to every member, as may be prescribed.] [Inserted by Kerala Act No. 8 of 2013.]