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Supreme Court - Daily Orders

Shalini vs Rohit Gulia on 23 May, 2025

     ITEM NO.43                              REGISTRAR COURT. 1                       SECTION IV-B

                                      S U P R E M E C O U R T O F            I N D I A
                                              RECORD OF PROCEEDINGS


                                       BEFORE THE REGISTRAR MS. SUJATA SINGH

                                  Transfer Petition(s)(Civil)           No(s).    3318/2024

     SHALINI                                                                        Petitioner(s)

                                                           VERSUS

     ROHIT GULIA                                                                    Respondent(s)

     FOR ADMISSION and IA No.270909/2024-EX-PARTE STAY and IA
     No.270910/2024-EXEMPTION FROM FILING O.T.

     Date : 23-05-2025 This petition was called on for hearing today.



     For Petitioner(s) :
                                            Mr Ansh Narayan Tripathi, Adv.
                                            Mr. Nitin Bhardwaj, AOR

     For Respondent(s) : Mr. Abhay Pratap Singh, AOR


                                UPON hearing the counsel the Court made the following
                                                   O R D E R

Sole respondent is granted four weeks’ time as last opportunity for filing counter affidavit.

At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court as per rules.

SUJATA SINGH Signature Not Verified Registrar HJ Digitally signed by RUPAM DHAMIJA Date: 2025.05.26 11:30:48 IST Reason: