Supreme Court - Daily Orders
Shalini vs Rohit Gulia on 23 May, 2025
ITEM NO.43 REGISTRAR COURT. 1 SECTION IV-B
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
BEFORE THE REGISTRAR MS. SUJATA SINGH
Transfer Petition(s)(Civil) No(s). 3318/2024
SHALINI Petitioner(s)
VERSUS
ROHIT GULIA Respondent(s)
FOR ADMISSION and IA No.270909/2024-EX-PARTE STAY and IA
No.270910/2024-EXEMPTION FROM FILING O.T.
Date : 23-05-2025 This petition was called on for hearing today.
For Petitioner(s) :
Mr Ansh Narayan Tripathi, Adv.
Mr. Nitin Bhardwaj, AOR
For Respondent(s) : Mr. Abhay Pratap Singh, AOR
UPON hearing the counsel the Court made the following
O R D E R
Sole respondent is granted four weeks’ time as last opportunity for filing counter affidavit.
At the end of the period aforesaid, whether counter affidavit is filed or not, Registry to process the matter for listing before the Hon’ble Court as per rules.
SUJATA SINGH Signature Not Verified Registrar HJ Digitally signed by RUPAM DHAMIJA Date: 2025.05.26 11:30:48 IST Reason: