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State of Punjab - Section

Section 310 in Punjab Jail Manual, 1996

310. Firearms to be kept in a special place. Ammunition to be in readiness.

- Each firearm shall have a special place assigned to it in the Arms' rack, and bearing the same number, so that every officer can find his own readily. The firearms when not in use shall be kept in its own place and near it shall be kept always in readiness, a packet of buckshot ammunition. Ball ammunition shall be securely locked up, and the key kept by the head warder in charge of the armoury.