Allahabad High Court
Sri S.N. Chaturvedi Sugar Mill Occupier ... vs State Of U.P. & Others on 21 December, 2012
Author: Ravindra Singh
Bench: Ravindra Singh
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 55 Case :- CRIMINAL MISC. WRIT PETITION No. - 18400 of 2012 Petitioner :- Sri S.N. Chaturvedi Sugar Mill Occupier & Others Respondent :- State Of U.P. & Others Petitioner Counsel :- Shamim Ahmed,Ravi Kiran Jain Respondent Counsel :- Govt. Advocate,Ravindra Singh Hon'ble Ravindra Singh,J.
Hon'ble Anil Kumar Agarwal,J.
The learned counsel for the petitioners is not present.
Put up as a fresh case on 7.1.2013.
Order Date :- 21.12.2012 N.A.