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Allahabad High Court

Sri S.N. Chaturvedi Sugar Mill Occupier ... vs State Of U.P. & Others on 21 December, 2012

Author: Ravindra Singh

Bench: Ravindra Singh





HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 55
 

 
Case :- CRIMINAL MISC. WRIT PETITION No. - 18400 of 2012
 

 
Petitioner :- Sri S.N. Chaturvedi Sugar Mill Occupier & Others
 
Respondent :- State Of U.P. & Others
 
Petitioner Counsel :- Shamim Ahmed,Ravi Kiran Jain
 
Respondent Counsel :- Govt. Advocate,Ravindra Singh
 

 
Hon'ble Ravindra Singh,J.
 

Hon'ble Anil Kumar Agarwal,J.

The learned counsel for the petitioners is not present.

Put up as a fresh case on 7.1.2013.

Order Date :- 21.12.2012 N.A.