Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 4B(1)] [Section 4B] [Entire Act]

State of Karnataka - Subsection

Section 4B(1)(b) in The Karnataka Pawnbrokers Act, 1961

(b)is convicted of an offence under sub-section (3) of section 9, section 15, section 16 or section 16A or section 18; or