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[Cites 0, Cited by 0] [Section 99(1)] [Section 99] [Entire Act]

State of Mizoram - Subsection

Section 99(1)(c) in Mizoram (Land Revenue) Act, 2013

(c)whether the non-tribal seeking to take the land on transfer is carrying on any business, profession or vocation in or near the area and whether for the purposes of such business, profession or vocation, it is necessary for him to reside in the area;