Punjab-Haryana High Court
Ramesh Chander vs State Of Haryana And Others on 28 January, 2011
Bench: Jasbir Singh, Augustine George Masih
IN THE HIGH COURT OF PUNJAB AND HARYANA AT CHANDIGARH.
R.A. No. 352 of 2010 (O&M) in
CIVIL WRIT PETITION NO. 13727 OF 2001
DATE OF DECISION: January 28 , 2011.
Parties Name
Ramesh Chander
...PETITIONER
VERSUS
State of Haryana and others
...RESPONDENTS
CORAM: Hon'ble Mr. Justice Jasbir Singh Hon'ble Mr. Justice Augustine George Masih PRESENT: Mr. Adarsh Jain, Advocate, for the petitioner. Jasbir Singh, J. (oral) Order.
This application has been filed to review order dated October 6, 2010, passed by this Court.
All the arguments, which were addressed at the time of hearing of the writ petition, were heard and taken note of by this Court when the judgment was passed.
In the garb of present review application, the petitioner has now sought to raise arguments, which were never addressed earlier.
Dismissed.
( Jasbir Singh ) Judge (Augustine George Masih) Judge January28 , 2011.
DKC