Section 2 in The Assam Subordinate Agricultural Service Rules, 1994

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- In these rules, unless there is anything repugnant in the subject or context:-

(a)"Appointing Authority" means the Director of Agriculture, Assam;

(b)"Commission" means the Assam Public Service Commission;

(c)"Constitution" means the Constitution of India;

(d)"Government" means the Government of India;

(e)"Governor" means the Governor of Assam;

(f)"Member" means the member of Assam Subordinate Agricultural Service;

(g)"Committee" means the Selection Committee constituted under Rules 6

and 13;

(h)"Select List" means the list as referred to in Rule 12;

(i)"Service" means the Assam Subordinate Agricultural Service; and

(j)"Year" means the Calendar Year.

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