Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 59] [Entire Act] State of Telangana - Subsection Section 59(b) in Telangana Mining Settlements Act, 1956 (b)if there are more than one owner or occupier, by delivering or tendering a copy thereof to any one of the owners or occupiers;
