Orissa High Court
Mahesh Charan Sahoo vs Engineer-In-Chief Water Resources ... on 28 June, 2024
Author: Murahari Sri Raman
Bench: Murahari Sri Raman
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.P.(C) No.27050 of 2021
Mahesh Charan Sahoo .... Petitioner
Mr. Akhand, Advocate
-versus-
Engineer-in-Chief Water Resources .... Opposite Parties
Department, Odisha and others
Mr. Pusparaj Bharadwaj, Addl. Standing Counsel
CORAM:
HON'BLE MR. JUSTICE MURAHARI SRI RAMAN
Order No. ORDER
02. 28.06.2024 This matter is taken up through Hybrid Mode.
2. It is submitted by Mr. Akhand, learned counsel for the petitioner seeks a week's time to clear the defect.
3. List this matter along with W.P.(C) No.28978 of 2021 on 04.07.2024.
(M.S. Raman) Judge Suchitra Signature Not Verified Digitally Signed Signed by: SUCHITRA BEHERA Designation: JUNIOR STENOGRAPHER Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Page 1 of 1 Date: 28-Jun-2024 16:34:07