Section 13 in The Konkan Irrigation Development Corporation Act, 1997
13. Disqualification of all officers and staff.
No person who has, directly or indirectly, by himself or by his partner or agent, any share or interest in any contract, by or on behalf of the Corporation, or in any employment under, by or on behalf of the Corporation, otherwise than as an officer or staff thereof, shall be qualified to be an officer or staff of the Corporation.
