Madhya Pradesh High Court
Dr.Yatindra Singh Verma vs The State Of Madhya Pradesh on 19 June, 2019
1 WP-10270-2019
The High Court Of Madhya Pradesh
WP-10270-2019
(DR.YATINDRA SINGH VERMA Vs THE STATE OF MADHYA PRADESH)
1
Gwalior, Dated : 19-06-2019
Shri Umesh Sharma, learned counsel for the petitioner.
Shri Rajendra Jain, learned Government Advocate for the respondents-
State.
Counsel for the respondents-State is directed to seek instruction in the matter.
List this matter after one week.
(S. A. DHARMADHIKARI) JUDGE Prachi PRACHI MISHRA 2019.06.19 17:01:10 +05'30'