Allahabad High Court
Dr. Rajesh Kumar Tripathi vs State Of U.P. & Ors. on 15 July, 2010
Author: Arun Tandon
Bench: Arun Tandon
Court No. - 18 Case :- WRIT - A No. - 34559 of 2010 Petitioner :- Dr. Rajesh Kumar Tripathi Respondent :- State Of U.P. & Ors. Petitioner Counsel :- V.K. Mishra,K. Shahi Respondent Counsel :- C.S.C.,Indal Singh Hon'ble Arun Tandon,J.
Connect with Civil Misc. Writ Petition No. 26613 of 2010 (Dr. Savindra Kumar Singh versus State of U.P. & others). Learned Standing Counsel represents respondent nos. 1 to 3. Sri Indal Singh, Advocate has accepted notice on behalf of respondent no.5. Issue notice to respondent no.4 fixing 17th August, 2010 as the date. Petitioner to take steps within a week. All the respondents may file counter affidavit by the next date fixed. List on the date fixed.
(Arun Tandon, J.) Order Date :- 15.7.2010 Sushil/-