Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 58(1)] [Section 58] [Entire Act] State of Rajasthan - Subsection Section 58(1)(a) in The Rajasthan Homoeopathic Medicine Act, 1969 (a)the conditions on which institutions may be affiliated or recognised for the purpose of registration under section 30;