Section 76 in THE BRUHAT BENGALURU MAHANAGARA PALIKE ACT, 2020
76. the Corporation.
Functions of the Constituency Consultative Committee.- TheConstituency Consultative Committee shall:-(a)Give aid and advice the zonal committees in the performance of their functions;(b)review the working of the zonal committees and provide suggestions for theimprovement of backward ward;(c)Monitor the implementations of any projects in the constituency;(d)Receive any grievances from the general public relating to the functioning of anyauthority empowered under this Act;(e)advise the ward committees in carrying out their functions under the Act; and(f)Upon the previous sanction of the Chairperson seek such information necessaryto review the working of the zonal committee and provide suggestions for the
