Bombay High Court
Vikash Bhagchandka vs The State Of Mharashtra And Anr on 26 June, 2019
Bench: Ranjit More, Bharati Dangre
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CRIMINAL JURISDICTION
CR. WRIT PETITION NO. 3024 OF 2019
Vikash Bhagchandka ....Petitioner
V/S
The State Of Mharashtra And Anr. ....Respondent
CORAM : RANJIT MORE. &
SMT. BHARATI DANGRE, JJ
DATE : 26th June, 2019
P.C. :
Board is discharged, the matter is adjourned to as per CMIS date. Ad-interim relief if any to continue till then.
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