Bombay High Court
Radial Gate Erection, Nagpur And 4 ... vs Sidhartha Mahadeo Nakhale, Nagpur on 9 August, 2021
Bench: A.S. Chandurkar, G. A. Sanap
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT NAGPUR
APPELLATE SIDE CIVIL JURISDICTION
LETTER PATENT APPEAL NO. 559 OF 2010
In
WRIT PETITION 736 OF 2006
Radial Gate Erection, Nagpur And 4 Others ....PETITIONER
V/S
Sidhartha Mahadeo Nakhale, Nagpur ....RESPONDENT
GP for Petitioner KALPANA PATHAK/R-SOLE for Respondent CORAM : HON'BLE SHRI JUSTICE A.S. CHANDURKAR & HON'BLE SHRI JUSTICE G. A. SANAP, JJ DATE : 9th August, 2021 P.C. :
S.O. for three weeks as last chance.
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