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[Cites 0, Cited by 2] [Section 27] [Entire Act]

State of Karnataka - Subsection

Section 27(9) in Karnataka Electricity Reform Act, 1999

(9)Each holder of the supply licensee shall publish in a daily newspaper having circulation in the area of supply and make available to the public on request, the tariff for supply of electricity within the area of supply and such tariff shall take effect only after seven days from the date of such publication.