Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] British India - Section Section 4 in The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Act, 1959 4. Repeal.- The Travancore-Cochin Vehicles Taxation (Amendment and Validation) Ordinance, 1959 (Kerala Ordinance 4 of 1959), is hereby repealed.
