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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Sikkim - Subsection

Section 24(i) in The Sikkim Prisons Act, 2007

(i)in a prison containing female as well as male prisoner, the females shall be imprisoned in separate building, or separate parts of the same building, in such manner as to prevent their seeing, or conversing or holding any intercourse with, the male prisoner;