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NCT Delhi - Section

Section 7 in The Delhi Agricultural Produce Marketing (Regulation) Act, 1998

7. Term of Chairman, Vice-Chairman, Official Members and non-official members.

- The Chairman, the Vice-Chairman and the official members shall hold office during the pleasure of the Government. Every non-official member shall hold office for a period of five years but shall, on the expiry of the term, be eligible for re-nomination provided that, notwithstanding the expiry of term of office, the non-official member shall continue in office until his successor has been nominated and has assumed office.