Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] State of Tamilnadu - Subsection Section 17(5) in Tamil Nadu Juvenile Justice (Care and Protection of Children) Rules, 2017 (5)The list of shortlisted candidates at the district level shall be duly signed by all members of the selection committee present at the time of selection.
