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[Cites 0, Cited by 0] [Section 73A] [Entire Act]

State of Madhya Pradesh - Subsection

Section 73A(10) in The M.P. Factories Rules, 1962

(10)Multistage processes. - Wherever materials are to be processed in ovens or driers in successive operations, suitable arrangement should be provided to ensure that the operating temperatures necessary for safe operation at each stage are maintained within the design limits.