Section 192(c) in Police Regulations, Bengal , 1943
(c)This report shall show all cases and unnatural deaths reported, all general matters of importance that have been reported by the subordinate police, or have come to the Inspector's notice by any other means, outbreaks of cholera, small-pox, or other diseases, the prevalence of cattle diseases, the state of the weather and of the crops, the nature of any assistance rendered by Panchayats or union boards to the police in matters not connected with the investigation of cases, such as the prevention of crime or the giving of important information which may have enabled the police to deal effectively with crime or other matters, matters relating to the public safety, and, in short, any matter which it is desirable for the Magistrate to know.
