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The Principal Karuna Medical College vs The Admission Supervisory Committee ... on 19 July, 2016

Bench: Madan B. Lokur, R.K. Agrawal

                                                           1

     ITEM NO.601                                    COURT NO.8                       SECTION XIA

                                     S U P R E M E C O U R T O F               I N D I A
                                             RECORD OF PROCEEDINGS

                         I.A. 9-10/2016 in Civil Appeal               No(s).14025-14026/2015

     THE PRINCIPAL KARUNA MEDICAL COLLEGE                                           Appellant(s)

                                                          VERSUS

     THE ADMISSION SUPERVISORY COMMITTEE &
     FEE REGULATORY COMMITTEE FOR PROFESSIONAL
     COLLEGES OF KERALA AND ANR. & ETC.                                             Respondent(s)

     (for directions and office report)

     Date : 19/07/2016 These applications were called on for hearing
     today.

     CORAM :
                            HON'BLE MR. JUSTICE MADAN B. LOKUR
                            HON'BLE MR. JUSTICE R.K. AGRAWAL

     For Appellant(s)                       Mr.   Dushyant A. Dave, Sr. Adv.
                                            Mr.   Haris Beeran, Adv.
                                            Mr.   Mushtaq Salim, Adv.
                                            Mr.   Radha Shyam Jena, AOR

     For Respondent(s)                      Mr. Venkita Subramoniam T. R., AOR
                                            Mr. P. Sreekumar, Adv.

                          UPON hearing the counsel the Court made the following
                                                O R D E R

In these applications, the prayer made is for permission to participate in the examination starting from 4th August, 2016 as per the notification dated 22nd June, 2016.

The students of the applicant-college may be permitted to participate in the examination, but the Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2016.07.19 result of the examination will be declared provisionally 17:08:50 IST Reason: and admission, if any, for the next semester shall also be provisional.

This direction is, of course, subject to the final decision of this Court in the appeals. IAs stand disposed of.

 (SANJAY KUMAR-I)                        (JASWINDER KAUR)
    AR-CUM-PS                              COURT MASTER