Supreme Court - Daily Orders
Ragini Gupta vs Piyush Dutt Sharma on 6 May, 2019
Bench: Sanjay Kishan Kaul, Indira Banerjee
ITEM NO.45 COURT NO.14 SECTION II-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 3885/2019
(Arising out of impugned final judgment and order dated 07-03-2019
in CRLR No. 5263/2018 passed by the High Court of M.P. At Gwalior)
RAGINI GUPTA Petitioner(s)
VERSUS
PIYUSH DUTT SHARMA Respondent(s)
(FOR ADMISSION and I.R. and IA No.68757/2019-EXEMPTION FROM FILING
O.T. )
Date : 06-05-2019 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE SANJAY KISHAN KAUL
HON'BLE MS. JUSTICE INDIRA BANERJEE
For Petitioner(s) Mr. Sushil Kumar Jain, Sr. Adv.
Mr. Puneet Jain, Adv.
Ms. Christi Jain, adv.
Mr. Abhinav Gupta, Adv.
Ms. Ankita Gupta, Adv.
Mr. Shailendra Sharma, Adv.
Ms. Pratibha Jain, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
We are not inclined to interfere with the impugned judgment and order. Consequently, the special leave petition is dismissed.
Pending application, if any, is also disposed of.
Signature Not Verified(NEELAM GULATI) Digitally signed by NEELAM GULATI Date: 2019.05.07 (ANITA RANI AHUJA) COURT MASTER (SH) 17:04:41 IST Reason: COURT MASTER (NSH)