Kerala High Court
Shibu vs The Director General Of Police on 19 November, 2014
Author: Ashok Bhushan
Bench: A.M.Shaffique, Ashok Bhushan
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE THE AG.CHIEF JUSTICE MR.ASHOK BHUSHAN
&
THE HONOURABLE MR.JUSTICE A.M.SHAFFIQUE
WEDNESDAY, THE 14TH DAY OF JANUARY 2015/24TH POUSHA, 1936
WP(C).No. 1305 of 2015 (K)
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PETITIONERS :
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1. SHIBU, AGED 38 YEARS,
S/O.RAVEENDRAN, VIJI BHAVAN, T.C.13/2122
PATTOM VILLAGE, MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM.
2. C.VENUGOPAL, AGED 46 YEARS,
S/O.CHELLAPPAN, KALATHIL VEEDU, SASTHAMANGALAM VILLAGE
KARITHODE LANE, KANJIRAMPARA.P.O., THIRUVANANTHAPURAM.
3. V.RAJEEV, AGED 35 YEARS,
S/O.VIJAYAKUMARAN NAIR, T.C.13/51
KOLLOOR THOTTAM VARAMBIL VEEDU, KANNAMOOLA
MEDICAL COLLGE.P.O., THIRUVANANTHAPURAM.
4. M.SUDHI, AGED 29 YEARS,
S/O.MANIYAN, T.C.15/655, KOLLOOR THOTTAM VARAMBIL
VANCHIYOOR.P.O., THIRUVANANTHAPURAM.
5. DEEPU, AGED 29 YEARS,
S/O.VASANTHAN, THOTTUVARAMBIL, KANNANMOOLA
PUTHENPALAM, VANCHIYOOR VILLAGE, PETTAH
THIRUVANANTHAPURAM.
6. VISHNU, AGED 27 YEARS,
S/O.VIJAYAN, MADATHUVILA VEEDU, T.C.2/510
P.T.CHACKO NAGAR, MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM.
7. MANU AGED 27 YEARS
S/O.JOHNI, KOLLOOR KULAVARAMBIL VEEDU, KANNANMOOLA
MEDICAL COLLEGE, THIRUVANANTHAPURAM.
8. PREJI, AGED 32 YEARS,
S/O.MOHANAN, KOLLOOR THOTTAM VARAMBIL, T.C.13/659
KANNAMMOOLA, MEDICAL COLLEGE.P.O., THIRUVANANTHAPURAM.
9. SANTHOSH KUMAR, AGED 44 YEARS,
S/O.SIVAN KUTTY, SHARANYA BHAVAN, KOLLOOR
KANNANMOOLA, T.C.13/932, THIRUVANANTHAPURAM.
BY ADV. SRI.HRITHWIK
WP(C).No. 1305 of 2015 (K)
RESPONDENTS :
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1. THE DIRECTOR GENERAL OF POLICE,
KERALA, POLICE HEAD QUARTERS,
THIRUVANANTHAPURAM, PIN CODE-695 010.
2. THE SUB INSPECTOR OF POLICE
PETTAH POLICE STATION, THIRUVANANTHAPURAM DISTRICT
PIN CODE - 695 024.
3. THE SUB INSPECTOR OF POLICE
MEDICAL COLLEGE POLICE STATION,
THIRUVANANTHAPURAM DISTRICT. PIN CODE-695 011.
4. THE SUB INSPECTOR OF POLICE,
VATTIYOORKKAVU POLICE STATION,
THIRUVANANTHAPURAM DISTRICT. PIN CODE-695 013.
5. RAJESH @ PUTHENPALAM, RAJESH, AGED 29 YEARS,
S/O.SASI, KOLLOOR THOTTAM VARAMBU VEEDU, PUTHENPALAM
KANNAMOOLA WARD, VANCHIYOOR VILLAGE
MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM. PIN CODE-695 011.
6. CHANTHU @ SANTHOSH KUMAR, AGED 37 YEARS,
S/O.RAJU, KOLLOOR THOTTAM VARAMBU VEEDU, PUTHENPALAM
KANNAMOOLA WARD, VANCHIYOOR VILLAGE
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
7. BINU @ KARI BIJU, AGED 36 YEARS
S/O.MANIYAN, KUNNUPURAM, CHENNILODE
KANNNANMOOLA, MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
8. SAJU @ KALLAN SAJU, AGED 35 YEARS
S/O.RAJU, KOLLOORTHODE VARAMBIL, KANNANMOOLA
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
9. JABRI @ ARUNKUMAR, AGED 25 YEARS
S/O.AJIKUMAR, KALLOOR KOLA VARAMBIL VEEDU, KANNANMOOLA
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
10. SANDEEP KUMAR, AGED 38 YEARS,
S/O.VINAYACHANDRAN, KALLOOR KOLA VARAMBIL VEEDU,
KANNANMOOLA, MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM. PIN CODE-695 011.
WP(C).No. 1305 of 2015 (K)
11. RAJAN, AGED 30 YEARS
S/O.SASI, THOTTUVARAMBIL, PUTHENPALAM,
KANNANMOOLA, MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM. PIN CODE-695 011.
12. RAJESH @ PANKU RAJESH, AGED 38 YEARS
NIGUNJAM FLAT, KANNANMOOLA, MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
13. AJEESH, AGED 30 YEARS,
DEWASOM BOARD GUARD, DEWASOM BOARD, NANDANCODE
THIRUVANANTHAPURAM. PIN CODE-695 003.
14. VINEETH @ KICHU, AGED 25 YEARS,
THOTTUVARAMBIL VEEDU, KANNANMOOLA
MEDICAL COLLEGE.P.O.,
THIRUVANANTHAPURAM. PIN CODE-695 011.
15. RAJEEV @ PAPPUTTI, AGED 35 YEARS,
S/O.RAJENDRAN, KOLLOOR THODU VARAMBIL, KANNANMOOLA
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
16. KUMAR @ BOMBAYKUMAR, AGED 49 YEARS,
OPPOSITE CHENKOTTUKONAM ASHRAMAM, KAZHAKUTTOM
THIRUVANANTHAPURAM. PIN CODE-695 582.
17. BINU, AGED 45 YEARS,
OASIS FLAT,KUMARAPURAM, TAGORE GARDENS
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
18. SHAJI, AGED 48 YEARS,
FLAT NO.8, OASIS FLAT, TAGORE GARDENS
MEDICAL COLLEGE.P.O.
THIRUVANANTHAPURAM. PIN CODE-695 011.
R1 TO R4 BY GOVERNMENT PLEADER SRI. C.R. SYAMKUMAR
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 14-01-2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
bp
WP(C).No. 1305 of 2015 (K)
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APPENDIX
PETITIONER(S)' EXHIBITS
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P1: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE WIFE OF 9TH
PETITIONER BEFORE THE COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM, ALONG WITH ITS ENGLISH TRANSLATION.
P2: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE WIFE OF 1ST
PETITIONER BEFORE THE COMMISSIONER OF POLICE,
THIRUVANANTHAPURAM, DATED 19.11.2014 ALONG WITH ITS ENGLISH
TRANSLATION.
P3: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE 2ND PETITIONER
BEFORE THE COMMISSIONER OF POLICE, THIRUVANANTHAPURAM CITY
DATED 16.12.2014 ALONG WITH ITS ENGLISH TRANSLATION.
P4: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED
16.12.2014 BEFORE THE 2ND RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION.
P5: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED
16.12.2014 BEFORE THE 3RD RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION.
P6: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED
16.12.2014 BEFORE THE 4TH RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION.
P7: PHOTOCOPY OF THE COMPLAINT SUBMITTED BY THE PETITIONERS DATED
16.12.2014 BEFORE THE 1ST RESPONDENT ALONG WITH ITS ENGLISH
TRANSLATION.
RESPONDENT(S)' EXHIBITS : NIL.
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//TRUE COPY//
P.A. TO JUDGE
bp
ASHOK BHUSHAN, Ag.CJ
& A.M.SHAFFIQUE, J.
* * * * * * * * * * * * *
W.P.C.No.1305 of 2015
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Dated this the 14th day of January 2015
J U D G M E N T
Ashok Bhushan, Ag.CJ Heard learned counsel for the petitioners and the learned Government Pleader. No notice is being issued to private respondents in view of the judgment being passed today.
2. By this writ petition, the petitioners have prayed for a direction to respondents 2 to 4 to provide adequate protection to their life. Petitioners' case is that they received a threat from the 5th respondent, against whom several criminal cases are pending and a complaint is claimed to have been submitted to the Station House Officer on 16/12/2014.
3. The learned Government Pleader, after obtaining instructions, submits that a crime has already been W.P.C.No.1305/2015 2 registered as Crime No.49/2015 against the 5th respondent and 13 other persons and the same is under investigation.
4. In view of the fact that a crime has already been registered which is under investigation, we see no reason to pass any further orders in this writ petition. We only observe that in the event of any offence or attempt to offence, it is open for the petitioners to file appropriate complaint before the police authorities.
With the above observation, this writ petition is disposed of.
(sd/-) (ASHOK BHUSHAN, ACTING CHIEF JUSTICE) (sd/-) (A.M.SHAFFIQUE, JUDGE) jsr W.P.C.No.1305/2015 3 W.P.C.No.1305/2015 4 W.P.C.No.1305/2015 5