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Delhi High Court - Orders

Bed Ram vs Uoi & Anr on 14 March, 2023

Author: Rekha Palli

Bench: Rekha Palli

                          $~46, 41 to 45, 47 to 190, 193, 205, 206 & 208
                          *     IN THE HIGH COURT OF DELHI AT NEW DELHI
                          +     LA.APP. 59/2007, CM APPL. 13373/2016 (directions), CM APPL.
                                20707/2016 (calling of record) & CM APPL. 20708/2016 (directions)
                                BED RAM                                       ..... Appellant
                                                    versus
                                UOI & ANR                                     ..... Respondents
                                and other connected appeals
                               LA.APP. 40/2007, CM APPL. 41002/2019 -Substitution & CM
                               APPL. 41120/2019 -Delay 16 days., LA.APP. 42/2007, LA.APP.
                               43/2007, LA.APP. 44/2007, LA.APP. 58/2007, LA.APP. 1143/2008,
                               LA.APP. 911/2010, LA.APP. 338/2015, CM APPL. 2671/2016 -
                               Delay 158 days & CM APPL. 41910/2016 -Addl. Evi., LA.APP.
                               339/2015 & CM APPL. 11804/2015 -Delay 1541 days, LA.APP.
                               61/2007 & CM APPL. 25979/2019 -O-22, R-3, LA.APP. 62/2007,
                               LA.APP. 63/2007 & CM APPL. 1516/2022 -O-22, R-3, LA.APP.
                               64/2007, LA.APP. 65/2007, LA.APP. 66/2007, LA.APP. 73/2007,
                               LA.APP. 87/2007, CM APPL. 808/2019 -O-22, R-3, CM APPL.
                               809/2019 -Dir. & CM APPL. 38329/2021 -O-22, R-3., LA.APP.
                               412/2007 & CM APPL. 50767/2019 -O-22, R-3, LA.APP. 89/2007,
                               LA.APP. 1234/2008, LA.APP. 1235/2008 & CM APPL. 6801/2017 -
                               Deletion, LA.APP. 130/2009, LA.APP. 607/2009, LA.APP. 91/2007,
                               LA.APP. 293/2007, LA.APP. 372/2007, LA.APP. 72/2016, CM
                               APPL. 11271/2016 -Addl. doc. & CM APPL. 46215/2016 -Delay 40
                               days (RF)., LA.APP. 335/2008, LA.APP. 500/2008 & CM APPL.
                               8796/2020 -O-22, R-3, LA.APP. 501/2008, LA.APP. 508/2008,
                               LA.APP. 509/2008, LA.APP. 564/2008, LA.APP. 565/2008, LA.APP.
                               609/2008 & CM APPL. 917/2016 -O-22, R-3, LA.APP. 631/2008,
                               LA.APP. 737/2008, LA.APP. 739/2008 & CM APPL. 31560/2021 -
                               O-22, R-3, LA.APP. 748/2008, CM APPL. 944/2011 -Stay, CM
                               APPL. 945/2011 -X-obj., CM APPL. 946/2011 -Ex., CM APPL.
                               947/2011 -Delay 53 days, CM APPL. 2181/2011 -Delay 723 days &
                               CM APPL. 52896/2018 -Taging., LA.APP. 816/2008, REVIEW PET.
                               132/2017, CM APPL. 12931/2017 -Ex., CM APPL. 12932/2017 -
                               Delay 2303 days, CM APPL. 12933/2017 -Extn. of time & CM
                               APPL. 36662/2017 -Extn. of time., LA.APP. 817/2008, LA.APP.
                               876/2008, LA.APP. 966/2008, LA.APP. 992/2008, CM APPL.
                               4796/2019 -O-22, R-3. & CM APPL. 4797/2019 -Delay 205 days.,

Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2023
15:03:14
                           LA.APP. 994/2008, REVIEW PET. 128/2017, CM APPL.
                          12577/2017 -Ex., CM APPL. 12578/2017 -Delay 2303 days, CM
                          APPL. 12579/2017 -Extn. of time & CM APPL. 36659/2017 -Extn .
                          of time., LA.APP. 995/2008, LA.APP. 996/2008 & CM APPL.
                          21265/2019     -O-22, R-3, LA.APP. 1038/2008, CM APPL.
                          11903/2015 -O-22, R-3. & CM APPL. 11904/2015 -Delay 1389
                          days., LA.APP. 1040/2008, LA.APP. 1042/2008, LA.APP.
                          1043/2008, LA.APP. 1136/2008, LA.APP. 1141/2008, LA.APP.
                          1142/2008, LA.APP. 1144/2008, LA.APP. 1145/2008, LA.APP.
                          1146/2008, CM APPL. 11470/2015        -O-22, R-3, CM APPL.
                          11471/2015 -Delay 763 days & CM APPL. 29547/2018 --O-22, R-
                          3., LA.APP. 1147/2008, LA.APP. 1148/2008, LA.APP. 1204/2008,
                          LA.APP. 1238/2008, LA.APP. 89/2009, LA.APP. 528/2009, LA.APP.
                          550/2009, LA.APP. 551/2009, LA.APP. 552/2009, LA.APP.
                          553/2009, LA.APP. 556/2009, LA.APP. 559/2009 & CM APPL.
                          41913/2019    -O-22, R-3, LA.APP. 560/2009 & CM APPL.
                          14064/2015 -Mod, LA.APP. 576/2009 & CM APPL. 14065/2015 -
                          Mod, LA.APP. 580/2009, CM APPL. 14066/2015 -Mod. & CM
                          APPL. 25762/2019, LA.APP. 595/2009 & CM APPL. 14010/2015 -
                          Mod, LA.APP. 618/2009, CM APPL. 11472/2015 -O-22, R-3 & CM
                          APPL. 11473/2015 -Delay 113 days., LA.APP. 647/2009, LA.APP.
                          650/2009, LA.APP. 101/2010 & CM APPL. 14013/2015 -Mod,
                          LA.APP. 253/2010 & CM APPL. 14060/2015 -Mod, LA.APP.
                          263/2010 & CM APPL. 14068/2015 -Mod, LA.APP. 264/2010 & CM
                          APPL. 14069/2015 -Mod, LA.APP. 311/2010, CM APPL.
                          14014/2015 -Mod. & CM APPL. 6488/2017 -O-22, R-3., LA.APP.
                          314/2010, LA.APP. 315/2010 & CM APPL. 14063/2015 -Mod,
                          LA.APP. 316/2010 & CM APPL. 14062/2015 -Mod, LA.APP.
                          380/2010 & CM APPL. 25977/2019 -O-22, R-3, LA.APP. 454/2010,
                          CM APPL. 14079/2015 -Mod. & CM APPL. 21034/2019 -O-22, R-
                          3., LA.APP. 677/2010, REVIEW PET. 127/2017, CM APPL.
                          12572/2017 -Ex., CM APPL. 12573/2017 -Delay 2309 days, CM
                          APPL. 12574/2017 -Extn. of time & CM APPL. 36669/2017 -Extn.
                          of time., LA.APP. 678/2010 & CM APPL. 14058/2015 -Mod,
                          LA.APP. 679/2010, REVIEW PET. 131/2017 , CM APPL.
                          12927/2017 -Ex., CM APPL. 12928/2017 -Delay 2303 days, CM
                          APPL. 12929/2017 -Extn. of time & CM APPL. 36664/2017 -Extn. of
                          time., LA.APP. 682/2010 & CM APPL. 14067/2015 -Mod, LA.APP.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2023
15:03:14
                           683/2010, LA.APP. 699/2010, LA.APP. 765/2010, CM APPL.
                          14073/2015 -Mod. & CM APPL. 2227/2016 -O-22, R-3., LA.APP.
                          827/2010 & CM APPL. 14012/2015 -Mod, LA.APP. 15/2011 & CM
                          APPL. 14081/2015 -Mod, LA.APP. 29/2011, LA.APP. 39/2011 &
                          CM APPL. 46254/2018 -O-22, R-3, LA.APP. 54/2011, LA.APP.
                          140/2011 & CM APPL. 14071/2015 -Mod, LA.APP. 155/2011 &
                          CM APPL. 14070/2015 -Mod, LA.APP. 156/2011 & CM APPL.
                          14011/2015 -Mod, LA.APP. 251/2011 & CM APPL. 14015/2015 -
                          Mod, LA.APP. 708/2011 & CM APPL. 3077/2017 -Deletion,
                          LA.APP. 716/2011, LA.APP. 5/2012, LA.APP. 6/2012, LA.APP.
                          10/2012 & CM APPL. 44574/2022 -Deletion, LA.APP. 13/2012,
                          LA.APP. 37/2012 & CM APPL. 14072/2015 -Mod, LA.APP.
                          218/2012, LA.APP. 223/2012, CM APPL. 8213/2023 -O-22, R-3 &
                          CM APPL. 8214/2023 -Delay 68 days., LA.APP. 49/2013, CM
                          APPL. 5014/2019 -O-22, R-3 & CM APPL. 5015/2019 -Delay 296
                          days., LA.APP. 51/2013 & CM APPL. 14061/2015 -Mod, LA.APP.
                          73/2015 & CM APPL. 1918/2015 -Addl. Evi., LA.APP. 99/2015 &
                          CM APPL. 3573/2015 -Stay, LA.APP. 75/2015 & CM APPL.
                          1923/2015 -Addl. Evi, LA.APP. 85/2015 & CM APPL. 2272/2015 -
                          Addl. doc, LA.APP. 86/2015 & CM APPL. 2282/2015 -Addl. doc,
                          LA.APP. 115/2015 & CM APPL. 3870/2015 -Stay, LA.APP.
                          308/2015, CM APPL. 10779/2015 -Stay & CM APPL. 10780/2015 -
                          Delay 437 days., LA.APP. 423/2015, LA.APP. 426/2015, LA.APP.
                          445/2015, LA.APP. 14/2016 & CM APPL. 354/2016 -Delay 963
                          days., LA.APP. 18/2016, LA.APP. 19/2016, LA.APP. 173/2016, CM
                          APPL. 41938/2018 -O-22, R-3 & CM APPL. 9203/2020 -O-22, R-
                          3., LA.APP. 196/2016 & CM APPL. 37755/2018 -O-22, R-3,
                          LA.APP. 292/2016 & CM APPL. 37754/2018 -O-22, R-3, LA.APP.
                          11/2017 & CM APPL. 942/2017 -Delay 2255 days, LA.APP.
                          157/2017, LA.APP. 166/2017, LA.APP. 256/2017, LA.APP.
                          287/2017 & CM APPL. 31509/2017 -Addl. doc, LA.APP. 131/2018,
                          LA.APP. 204/2018, LA.APP. 209/2018, LA.APP. 244/2018, CM
                          APPL. 53985/2018 -Stay, CM APPL. 53986/2018 -Delay 200 days
                          & CM APPL. 53987/2018 -Delay 747 days (RF)., LA.APP.
                          245/2018, CM APPL. 54192/2018 -Stay, CM APPL. 54193/2018 -
                          Delay 84 days & CM APPL. 54194/2018 -Delay 730 days (RF).,
                          LA.APP. 246/2018, CM APPL. 54324/2018 -Stay, CM APPL.
                          54325/2018 -Delay 339 days & CM APPL. 54326/2018 -Delay 701


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2023
15:03:14
                           days (RF)., LA.APP. 247/2018, CM APPL. 54360/2018 -Stay, CM
                          APPL. 54361/2018 -Delay 112 days & CM APPL. 54362/2018 -
                          Delay 722 days (RF)., LA.APP. 4/2019, CM APPL. 1666/2019 -Stay,
                          CM APPL. 1667/2019 -Delay 246 days & CM APPL. 1668/2019 -
                          Delay 747 days (RF)., LA.APP. 49/2019, CM APPL. 16601/2019 -
                          Stay, CM APPL. 16603/2019 -Delay 126 days & CM APPL.
                          16604/2019 -Delay 56 days (RF)., LA.APP. 94/2019, CM APPL.
                          25848/2019 -Stay & CM APPL. 25849/2019 -Delay 289 days.,
                          LA.APP. 130/2019, LA.APP. 137/2019 & CM APPL. 38884/2019 -
                          Delay 34 days, LA.APP. 65/2022 & CM APPL. 11646/2022 -Delay
                          293 days, LA.APP. 231/2022, LA.APP. 298/2022, LA.APP.
                          366/2022, CM APPL. 52464/2022 -Delay 4721 days & CM APPL.
                          52465/2022 -Ex., LA.APP. 144/2019, CM APPL. 13109/2022 -O-
                          22, R-3 & CM APPL. 13110/2022 -Delay 511 days., LA.APP.
                          230/2022, LA.APP. 1070/2010, CM APPL. 14080/2015 -Mod., CM
                          APPL. 37746/2022 -O-22, R-3 & CM APPL. 37747/2022 -Delay
                          175 days.

                          Present:
                          Counsel for the Appellant(s)
                          Mr.Sanjay Kumar Pathak, Mr.Sunil Kumar Jha, Mr.Mohd. Shoeb,
                          Ms.Rini, Ms.Nidhi Thakur, Mr.Piyush Pathak, Advs. in LA.APP.
                          1038/2008 & 1146/2008.
                          Mr.Pankaj Kumar, Mr.Shubhendu Saxena, Advs. in LA.APP.
                          144/2019.
                          Mr.Sidhharth Panda, Adv.
                          Mr.Virender Kumar Singh & Mr.N.S.Chechi, Advs. in LA.APP.
                          40/2007, 42/2007, 43/2007, 65/2007, 817/2008, 251/2011, 37/2012,
                          157/2017 & 366/2022.
                          Mr.D.S.Chauhan, Mr.Karan Bhatia & Mr.David Choudhary, Advs.
                          Mr.Bhagwat Gupta, Adv.

                          Counsel for the Respondent(s)
                          Ms.Mrinalini Sen, Standing Counsel, DDA.
                          Mr.Akhil Mittal, ASC, DDA in LA.APP. 59/2007.
                          Mr.Roshan Lal Goel & Ms.ANju Gupta, Advs. for DDA in LA.APP.
                          679/2010 & 247/2018.


Signature Not Verified
Digitally Signed
By:GARIMA MADAN
Signing Date:15.03.2023
15:03:14
                                Mr.Akhil Mittal, ASC, DDA in LA.APP. 366/2022.
                               Mr.Tushar Gupta & Mr.Parinay Gupta, Advs. in LA.APP. 245/2018.
                               Mr.R.B.Singh, Adv. in LA.APP. 244/2018.
                               Ms.Nidhi Raman, CGSC with Mr.Zubin Singh, Adv. for DDA in
                               LA.APP. 6/2012
                               Mr.Akshay Chandra & Mr.Utkarsh Bhanu, Advs. for R-3/DDA.
                               Mr.Parmeet Singh & Mr.Kartik Jindal, Advs. for DDA
                               Mr.Digvijay Rai, Mr. Archit Mishra, Advs. in LA.APP. 263/2010.
                               Mr.Sanjay Kumar Pathak, Mr. Sunil Kumar Jha, Mr. Mohd. Shoeb,
                               Ms.Rini, Ms. Nidhi Thakur, Mr. Piyush Pathak, Advs. for R-1 in
                               LA.APP. 1234/2008.
                               Mr. Sukhbeer Kour Bajwa, Adv. in LA.APP. 130/2019 , LA.APP.
                               223/2012, LA.APP. 994/2008 .
                               Ms.Manisha on behalf of Mr. Yeeshu Jain, Adv. Standing Counsel.
                               Mr.Kunal Sharma, Adv.
                               Mr.Siddharth Panda, Adv. in LA.APP. 366/2022
                               Ms.Latika Malhotra, Adv. in LA.APP. 19/2016
                               Ms.Kritika Gupta, Adv. in LA.APP. 94/2019 & 144/2019
                               Mr.Azad Bansala, Adv. in LA.APP. 39/2011
                               Ms.Sapna Chouhan, Adv.
                               Mr.Shamim A Khan, Adv. for DDA.
                               Mr.Gaurav Dua, Adv. for DDA in LA.APP. 204/2018
                               Ms.Manisha Agrawal Narain, CGSC with Mr.Sandeep Singh Samaria
                               & Ms.Rakshita Goyal, Advs. for UOI.
                               CORAM:
                               HON'BLE MS. JUSTICE REKHA PALLI
                                                 ORDER

% 14.03.2023

1. An adjournment slip has been moved by the respondents with no objection from learned counsel for the appellants in LA.APP.59/2007 which is the lead matter.

2. List on 12.07.2023.

REKHA PALLI, J MARCH 14, 2023/kk Signature Not Verified Digitally Signed By:GARIMA MADAN Signing Date:15.03.2023 15:03:14