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Supreme Court - Daily Orders

Sujitha Sucheedran vs Sucheendran K.C. @ Sucheendran ... on 20 October, 2023

Bench: Sanjay Kishan Kaul, S. Ravindra Bhat, Sudhanshu Dhulia

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     TRANSFER PETITION [CIVIL] NO.1605/2021




                                 IN THE SUPREME COURT OF INDIA


                                  CIVIL ORIGINAL JURISDICTION


                             TRANSFER PETITION [CIVIL] NO.1605/2021


                         SUJITHA SUCHEEDRAN                      Petitioner(s)


                                                  VERSUS


                         SUCHEENDRAN K.C.
                         @ SUCHEENDRAN KUNDUVARAVALAPPI          Respondent(s)



                                               O R D E R

Heard learned counsel for parties. On perusal of the records, we consider it appropriate to transfer Marriage Petition No.415/2021 titled as Sucheendran Kunduvaravalappil v. Sujitha Sujeendran, pending before the 18th Joint CJSD and Addl CJM, Pune to the Family Court at Ernakulam, Kerala State. Records shall be sent by the Court where proceedings are pending to the transferee Court promptly and without any delay. Signature Not Verified Digitally signed by ASHA SUNDRIYAL Date: 2023.10.21 13:31:51 IST Reason: 2 TRANSFER PETITION [CIVIL] NO.1605/2021 The Transfer Petition stands allowed in the aforesaid terms.

……………………………………...J. [SANJAY KISHAN KAUL] ……………………………………...J. [S. RAVINDRA BHAT] ……………………………………...J. [SUDHANSHU DHULIA] ……………………………………...J. [MANOJ MISRA] NEW DELHI;

OCTOBER 20, 2023.

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TRANSFER PETITION [CIVIL] NO.1605/2021 ITEM NO.1 COURT NO.2 SECTION IX S U P R E M E C O U R T O F I N D I A RECORD OF PROCEEDINGS Transfer Petition(s)(Civil) No(s). 1605/2021 SUJITHA SUCHEEDRAN Petitioner(s) VERSUS SUCHEENDRAN K.C. @ SUCHEENDRAN KUNDUVARAVALAPPI Respondent(s) Date : 20-10-2023 This petition was called on for hearing today. CORAM :

HON'BLE MR. JUSTICE SANJAY KISHAN KAUL HON'BLE MR. JUSTICE S. RAVINDRA BHAT HON'BLE MR. JUSTICE SUDHANSHU DHULIA HON'BLE MR. JUSTICE MANOJ MISRA For Petitioner(s) Ms. Yogamaya M G, Adv.
Ms. Anjitha Santhosh, Adv. Ms. Nandana Menon, Adv.
Ms. Mamta Rani, Adv.
Vineeth S., Adv.
Mr. Biju P Raman, AOR For Respondent(s) Ms. Usha Nandini V., AOR Mr. Arun Kumar Jaiswal, Adv.
UPON hearing the counsel the Court made the following O R D E R The Transfer Petition is allowed in terms of the signed order.
Pending application, if any, stands disposed of.
(ASHA SUNDRIYAL) (POONAM VAID) ASTT. REGISTRAR-cum-PS COURT MASTER (NSH) [Signed order is placed on the file]