Punjab-Haryana High Court
R.C. Verma vs State Of Haryana on 28 July, 2010
Civil Writ Petition No. 15290 of 2009
*****
R.C. Verma versus State of Haryana Present: Mr. S.S. Godara, Advocate for Mr. D.S. Rawat, Advocate for the petitioner.
Mr. Harish Rathee, Sr.DAG, Haryana for the State.
***** For orders see Civil Writ Petition No. 14978 of 2009 titled as Gulab Singh versus State of Haryana.
July 28, 2010 ( RANJIT SINGH ) rts JUDGE