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State of Haryana - Section

Section 35 in The Haryana Canal and Drainage Rules, 1976

35. Use of canal water course for conveyance of water from well or any other source. [Section 31(1)].

- If water from a well or any other source is conveyed through a canal water course in the same season, the whole of the irrigation through that canal water course during such season shall be treated as irrigation from the canal.