Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Bihar - Section Section 33 in Bihar Public Service Commission (Conditions of Service) Regulations, 1960 33. If any question arises relating to the interpretation of these Regulations, the decisions of the Governor thereon shall be final.
