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Union of India - Section

Section 25 in Canara Bank (Employees') Pension Regulations, 1995

25. Period of deputation to a orangnisation in India.

- Period of deputation of an employee to another organisation in India will count as qualifying service,Provided that organisation to which he is deputed or the employees pay the pensionary contributions at the rates specified in sub regulations (a) of regulation 7 of these regulations or at the rates specified by the Bank at the time of deputation, whichever is higher to the Bank.