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Himachal Pradesh High Court

Nirmal Thakur vs . Suraj Negi & Anr. on 1 December, 2023

Author: Tarlok Singh Chauhan

Bench: Tarlok Singh Chauhan

Nirmal Thakur vs. Suraj Negi & Anr.

RSA No. 515 of 2017 01.12.2023 Present: Mr. J. N. Kanen, Advocate vice Mr. Tek Chand Sharma, .

Advocate, for the appellant.

None for respondent No. 1.

Ms. Sharmila Patial and Mr. Navlesh Verma, Addl.

A.Gs., for respondent No. 2.

of Learned vice counsel for the appellant prays for an adjournment. Prayer allowed, as not opposed.

List on 15.12.2023.

rt (Tarlok Singh Chauhan) Judge 1st December, 2023 (Sanjeev) ::: Downloaded on - 01/12/2023 20:37:25 :::CIS