Income Tax Appellate Tribunal - Chennai
Dcit, Kumbakonam vs City Union Bank Limited, Kumbakonam on 7 December, 2018
आयकर अपील य अ
धकरण, 'डी' यायपीठ, चे नई
IN THE INCOME TAX APPELLATE TRIBUNAL
'D' BENCH : CHENNAI
ी अ ाहम पी. जॉज , लेखा सद य एवं
ु आर.एल रे &डी, या(यक सद य के सम* ।
ी ध$ु व%
[BEFORE SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER
AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER]
M.P.No.416/CHNY/2017
(आयकर अपील सं./I.T.A. No.842/CHNY/2014)
Assessment Year : 1993-94.
The Assistant Commissioner Vs. M/s. City Union Bank Limited,
of Income Tax, Administrative Office,
Circle 1, ''Narayana''
Kumbakonam. No.24-B, Gandhi Nagar,
Kumbakonam 612 001.
[PAN: AAACC 1287E]
(,-यथ//Respondent)
Appellant by : Shri. Hari Govind, IRS, JCIT.
Respondent by : None
सन
ु वाई क! तार#ख/Date of Hearing : 07-12-2018
घोषणा क! तार#ख /Date of Pronouncement : 07-12-2018
आदे श / O R D E R
PER ABRAHAM P. GEORGE, ACCOUNTANT MEMBER
This Miscellaneous Petition is filed by the Department against an consolidated Tribunal order dated 29.04.2015 in ITA Nos.838 to 851/Mds/2014 & 1133/Mds/2013, wherein assessment year 1993-94 was inadvertently omitted to be mentioned in the cause title.
:- 2 -: M.P. No.416/CHNY/2017
2. When the Miscellaneous Petition was taken up for hearing, ld. Departmental Representative submitted that he was withdrawing the Miscellaneous Petition, in view of the observation of the Bench that a corrigendum was being issued.
3. In the result, Miscellaneous Petition filed by the Department is dismissed as withdrawn. The typographical error in the cause title of order dated 29.04.2015 of Tribunal, is being corrected through a Corrigendum issued separately.
Order pronounced in the open court at the time of hearing on Friday, the 7th December, 2018, at Chennai.
Sd/- Sd/-
ध$ु व%
ु आर.एल रे &डी) (अ ाहम पी. जॉज )
(DUVVURU RL REDDY) (ABRAHAM P. GEORGE)
या(यक सद य/JUDICIAL MEMBER लेखा सद य/ACCOUNTANT MEMBER
Place: Chennai.
)दनांक/Dated: 7th December, 2018.
KV आदे श क! -.त/ल0प अ1े0षत/Copy to:
1. अपीलाथ3/Appellant 3. आयकर आयु4त (अपील)/CIT(A) 5. 0वभागीय -.त.न8ध/DR
2. -:यथ3/Respondent 4. आयकर आयु4त/CIT 6. गाड< फाईल/GF :- 3 -: M.P. No.416/CHNY/2017 आयकर अपील य अ धकरण, 'डी' यायपीठ, चे नई IN THE INCOME TAX APPELLATE TRIBUNAL 'D' BENCH : CHENNAI ी अ ाहम पी. जॉज , लेखा सद य एवं ी ध$ु व% ु आर.एल रे &डी, या(यक सद य के सम* ।
[BEFORE SHRI ABRAHAM P. GEORGE, ACCOUNTANT MEMBER AND SHRI DUVVURU RL REDDY, JUDICIAL MEMBER] आयकर अपील सं./I.T.A. No.842/CHNY/2014 Assessment Year : 1993-94.
The Assistant Commissioner Vs. M/s. City Union Bank Limited,
of Income Tax, Administrative Office,
Circle 1, ''Narayana''
Kumbakonam. No.24-B, Gandhi Nagar,
Kumbakonam 612 001.
[PAN: AAACC 1287E]
(,-यथ//Respondent)
Appellant by : Shri. Hari Govind, IRS, JCIT.
Respondent by : None
सन
ु वाई क! तार#ख/Date of Hearing : 07-12-2018
घोषणा क! तार#ख /Date of Pronouncement : 07-12-2018
CORRIGENDUM
In Tribunal's consolidated order dated 29th April, 2015, in ITA Nos.838 to 851/Mds/2014 & 1133/Mds/2013, the assessment years in the cause title is to be read as '1988-89, 1990-91 to 1993-94, 1995-96 to 1998-
:- 4 -: M.P. No.416/CHNY/2017 89, 2000-01 to 2004-05 & 2008-09'' instead of ''1988-89, 1990-91 to 1992- 93, 1995-96 to 1998-89, 2000-01 to 2004-05 & 2008-09''.
Sd/- Sd/-
ध$ु व%
ु आर.एल रे &डी) (अ ाहम पी. जॉज )
(DUVVURU RL REDDY) (ABRAHAM P. GEORGE)
या(यक सद य/JUDICIAL MEMBER लेखा सद य/ACCOUNTANT MEMBER
चे?नई/Chennai
)दनांक/Dated: 7th December, 2018.
KV आदे श क! -.त/ल0प अ1े0षत/Copy to:
1. अपीलाथ3/Appellant 3. आयकर आयु4त (अपील)/CIT(A) 5. 0वभागीय -.त.न8ध/DR
2. -:यथ3/Respondent 4. आयकर आयु4त/CIT 6. गाड< फाईल/GF :- 5 -: M.P. No.416/CHNY/2017