Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Goa - Section Section 25 in Goa Clinical Establishments (Registration and Regulation) Act, 2019 25. Standards for permanent registration. - Permanent registration shall be granted only when a clinical establishment fulfils the conditions for registration specified in section 9.
