Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 9 in The Family Courts (Rajasthan) Rules, 1991 9. [ Number of counsellor. [Added by Notification No. G.S.R. 28, dated 27.6.2016 (w.e.f. 23.11.1991).] - Each Family Court shall have as many counsellors as may be determined by the High Court.
