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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Telangana - Subsection

Section 2(2A) in Telangana Excise Act, 1968

(2A)[ "Bonafide purpose" means the privilege granted under the Act for the sale or use as the case may be, of any intoxicant, any material or any liquor and does not include [Indian Made Foreign Liquor] [Inserted by Act No.35 of 2005.], Foreign Liquor and Toddy];