Section 13(6) in Chhattisgarh Swami Vivekanand Technical University Adhiniyam, 2004
(6)[ In the event of occurrence of any vacancy, including a temporary vacancy, in the office of Kulpati, by reason of death, resignation, leave, illness or otherwise, Kuladhipati may nominate(a)Vice-Chancellor of any other University of the State, other than a Private University, or(b)After consultation with the State Government, an officer of the State Government.to act as the Kulpati, till the date on which Kulpati appointed section (1) or sub-section (7) of Section 12, as the case may be, enters the office ;Provided that the arrangement contemplated in this sub-section shall not continue for a period of more than six months.] [Substituted by C.G. Act No. 17 of 2014, dated 21.8.2014.]
