Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 164(1)] [Section 164] [Entire Act]

NCT Delhi - Subsection

Section 164(1)(a) in The New Delhi Municipal Council Act, 1994

(a)to be or remain so out of order or so in need of repair, or