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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(iii) in Maharashtra Electricity Regulatory Commission (Transmission Open Access) Regulations, 2005

(iii)Declaration of transmission system availability on a day ahead basis and ex-post availability for the last one (1) day, one (1) month and one (1) year;