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[Cites 0, Cited by 0] [Section 159] [Entire Act]

State of Madhya Pradesh - Subsection

Section 159(1) in The M.P. Krishi Upaj Mandi (Mandi Nidhi Lekha Tatha Rajya Vipnan Sewa Kl Gathan Kl Riti Tatha Anya Vishaya) Niyam, 1980

(1)At the request in writing o any subscriber, the whole or any portion of his subscription with interest thereon may be invested by the Chairman in a policy of Life Insurance in such office for such amount and on such terms as may be mutually agreed upon in writing between such subscriber and Market Committee.