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[Cites 0, Cited by 0] [Section 86] [Entire Act]

State of Punjab - Subsection

Section 86(6) in Punjab Panchayat Samitis and Zila Parishads Finance, Budget and Accounts Rules, 2014

(6)It shall be the duty of the Chairman, the Panchayat Samiti or the Zila Parishad, as the case may be, to have indents prepared and scrutinized m the light of die genera! principles mentioned in sub-rule (1).