Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 47] [Entire Act] Union of India - Subsection Section 47(ii) in The Mizoram University Act, 2000 (ii)in section 2, in clause (l), for the words "Union territories of Arunachal Pradesh and Mizoram", the words "State of Arunachal Pradesh" shall be substituted;
