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State of Punjab - Section

Section 4 in The Punjab Minor Mineral Concession Rules, 1964

4. Supply of Minerals to Consumers.

- The contractors shall supply to consumers, or allow them to excavate building stone, limestone, kankar and bajri at the rates specified in the third schedule of these rules for their bona fide personal use or for the construction of buildings meant for charitable or philanthropic purposes.Note. - For purposes of sub-rule (ii) of rule 3 and rule 4, the mining officer concerned shall be the authority to decide whether a consumer is excavating the minor minerals for his personal bona fide use or not.