Calcutta High Court
Hindustan Dorr Oliver Ltd vs Engineering Projects (India) Ltd on 24 September, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
AP No. 1492 of 2014
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
HINDUSTAN DORR OLIVER LTD.
Versus
ENGINEERING PROJECTS (INDIA) LTD.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 24th September, 2014.
Appearance :
Mr. P.K. Jewrajaka, Adv.
The Court : Affidavit-of-service filed in Court
today indicates effective service of notice upon the concerned
respondent. On the prayer of the learned counsel for the
petitioner let this matter appear one week after long vacation for further consideration..
(BISWANATH SOMADDER, J.) sbi