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[Cites 0, Cited by 0] [Section 84(2)] [Section 84] [Entire Act]

State of Gujarat - Subsection

Section 84(2)(e) in The Bombay Public Trusts Act, 1950

(e)the books, indices, and registers to be kept and maintained in a Public Trust, Registration Office, and the particulars to be entered in such books, indices and registers under section-17;