Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 130(2)] [Section 130] [Entire Act]

State of Maharashtra - Subsection

Section 130(2)(o) in The Maharashtra Zilla Parishads and Panchayat Samitis Act, 1961

(o)all sums realised by way of penalty otherwise than by way of a fine in a criminal case; and