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[Cites 0, Cited by 0] [Section 13(3)] [Section 13] [Entire Act]

State of Gujarat - Subsection

Section 13(3)(c) in The Bombay Inams (Kutch Area) Abolition Act, 1958

(c)if there are any trees for structures on the land, the amount of compensation shall be the market value of such trees or structures as the case may be;