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[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Haryana - Subsection

Section 28(2)(xvii) in The Punjab Stamp Rules, 1934

(xvii)The vendor shall at all times have posted in a conspicuous place outside the place of vend, a sign-board bearing in English and [Hindi] [Substituted for 'Urdu' vide Haryana Notification No. GSR 197/CA2/1899/S.74/72 dated 11.8.1972.] characters-